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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(e) in The Rajasthan Soil and Water Conservation Rules, 1966

(e)To forward the draft plan to the Inquiry Officer under section 19 of the Act if deemed necessary, and to function as Inquiry Officer in the case of draft plan approved by him or in respect of such plans for which he has been appointed as Inquiry Officer.