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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(1) in Transhipment of Cargo to Nepal under Electronic Cargo Tracking System Regulations, 2019

(1)The containers which are affixed with an ECTS seal shall be halted at the land customs station of exit in India for unsealing by the proper officer.