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[Cites 0, Cited by 0] [Section 346(1)] [Section 346] [Entire Act]

State of Jharkhand - Subsection

Section 346(1)(e) in Jharkhand Municipal Act, 2011

(e)carry rubbish, filth or other polluted and obnoxious matter along any route in contravention of any prohibition made in this behalf by the Municipal Commissioner or the Executive Officer by notice, or