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State of Assam - Section

Section 17 in The Assam Agricultural Produce Market Act, 1972

17. Appointment of Sub-Committee and Joint Committee.

- A market committee may appoint a sub-committee or a joint committee or an ad hoc committee from amongst its members or any other person from within the market area for the administration of the sub-market-yard, for the conduct of any work or for reporting or recommending or deciding any matter or matters and may delegate to such committee such of its powers or duties as it may think fit. There shall be at least three such members in such committee.