Section 3B(4)(b) in The Rajasthan Land Revenue (Industrial Areas Allotment) Rules, 1959

[Cites 0, Cited by 0] [Section 3B(4)] [Section 3B] [Entire Act]

(b)The Tourism Unit Projects involving allotment of Government land for which MOUs have been signed under the aegis of the Resurgent Rajasthan, 2015:

Legal Document View