Punjab-Haryana High Court
Om Parkash And Ors vs Daya Chand And Ors on 11 April, 2023
Author: Anupinder Singh Grewal
Bench: Anupinder Singh Grewal
Neutral Citation No:=2023:PHHC:048882
(101) RSA No. 685 of 2020 (O&M) 2023:PHHC:048882
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IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
RSA No. 685 of 2020 (O&M)
Date of decision: 11.04.2023
Om Parkash and others ...... Appellants
Versus
Daya Chand and others ..... Respondents
CORAM: HON'BLE MR. JUSTICE ANUPINDER SINGH GREWAL
Present:- Mr. Kul Bhushan Sharma, Advocate, for the appellants.
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ANUPINDER SINGH GREWAL, J. (ORAL)
Learned counsel for the appellants submits that this appeal has been rendered infructuous, as partition has been effected by the revenue authorities and the appellants have challenged the same before the Commissioner.
The appeal stands disposed of as infructuous. Pending application(s), if any, shall also stand disposed of accordingly.
(ANUPINDER SINGH GREWAL)
11.04.2023 JUDGE
Ramesh
Whether speaking/reasoned : Yes/No
Whether reportable : Yes/No
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