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Punjab-Haryana High Court

Om Parkash And Ors vs Daya Chand And Ors on 11 April, 2023

Author: Anupinder Singh Grewal

Bench: Anupinder Singh Grewal

                                                        Neutral Citation No:=2023:PHHC:048882




(101) RSA No. 685 of 2020 (O&M)                                  2023:PHHC:048882
                                           -1-


IN THE HIGH COURT OF PUNJAB AND HARYANA AT
              CHANDIGARH

                                                   RSA No. 685 of 2020 (O&M)
                                                   Date of decision: 11.04.2023

Om Parkash and others                                                ...... Appellants

                                    Versus

Daya Chand and others                                               ..... Respondents


CORAM: HON'BLE MR. JUSTICE ANUPINDER SINGH GREWAL

Present:-      Mr. Kul Bhushan Sharma, Advocate, for the appellants.

                                  ****

ANUPINDER SINGH GREWAL, J. (ORAL)

Learned counsel for the appellants submits that this appeal has been rendered infructuous, as partition has been effected by the revenue authorities and the appellants have challenged the same before the Commissioner.

The appeal stands disposed of as infructuous. Pending application(s), if any, shall also stand disposed of accordingly.



                                                 (ANUPINDER SINGH GREWAL)
11.04.2023                                                  JUDGE
Ramesh

                     Whether speaking/reasoned          :       Yes/No
                     Whether reportable                 :       Yes/No




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