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State of Uttar Pradesh - Section

Section 17 in The U.P. Food and Civil Supplies (Supply Branch) Ministerial Service Rules, 1979

17. Recruitment by promotion to the posts of Stenographer (Selection Grade), Senior Accounts Clerks, Head Clerks and Accountants.

(1)For the purpose of recruitment by the promotion a Selection Committee shall be constituted as follows :
(a)For the post of Stenographer (Selection Grade) :
(i)Food Commissioner or an Additional Food Commissioner nominated by him, and
(ii)Two other officers not below the rank of Deputy Commissioner, Food and Civil Supplies, nominated by the Food Commissioner.
(b)For other posts :
(i)Divisional Commissioner or an officer not below the rank of District Magistrate nominated by him.
(ii)Regional Food Controller and in his absence Deputy Regional Food Controller of the concerned region, and
(iii)District Supply Officer at the headquarters of the concerned division.
(2)The Food Commissioner shall prepare a list of eligible candidates arranged in order of seniority and place it before the Selection Committee along with their character-rolls and such other records pertaining to them, as may be considered proper.
(3)The Selection Committee shall consider the cases of the candidates on the basis of the records referred to in sub-rule (2) and if it considers it necessary, it may also interview any or all the candidates.
(4)The Selection Committee shall prepare a list of selected candidates arranged in order of seniority and forward the same to the appointing authority.