Section 1 in The Tamil Nadu Electricity Regulatory Commission - Conduct of Business Regulations, 2004
1. Short title, commencement and extent.
(1)These Regulations may be called the Tamil Nadu Electricity Regulatory Commission - Conduct of Business Regulations, 2004.(2)The object of these Regulations is to establish procedures in regard to the transaction of business with regard to the Commission(3)They shall [come into force on the date] [(vide-the Tamil Nadu Government Gazattee, (Supplement) dated the 18th February 2004).] of their publication in the Tamil Nadu Government Gazette.(4)They extend to the entire State of Tamil Nadu.
