Section 11(1) in U.P. Zila Panchayats (Conduct of Proceedings) Rules, 1962
(1)Subject to conditions hereinafter appearing, a member of a [Zila Panchayat] [Substituted by U.P. Act No. 9 of 1994.] may ask questions on any matter relating to the discharge of functions by, or the administration of, the [Zila Panchayat] [Substituted by U.P. Act No. 9 of 1994.].
