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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Maharashtra - Subsection

Section 11(1) in The Maharashtra Management of Irrigation Systems by Farmers Act, 2005

(1)In the area delineated as an area of operation of Distributary Level Association under section 10, a Distributary Level Association shall be constituted by the Water Users' Associations at Minor Level. Such Association shall be registered in the prescribed manner.