Section 5A(2)(iii) in Karnataka Agricultural Income-Tax Act, 1957

[Cites 0, Cited by 0] [Section 5A(2)] [Section 5A] [Entire Act]

State of Karnataka - Subsection

Section 5A(2)(iii) in Karnataka Agricultural Income-Tax Act, 1957

(iii)any sums deposited in a ten year account or a fifteen year account under the Post Office Savings Bank (Cumulative Time Deposit) Rules, 1959 as amended from time to time where such sums are deposited in an account standing in the name of any member of the family; or

Legal Document View

Unlock Advanced Research with PRISMAI

State of Karnataka - Subsection

Section 5A(2)(iii) in Karnataka Agricultural Income-Tax Act, 1957