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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(2) in The Tamil Nadu Agricultural Labourers-Farmers (Social Security and Welfare) Scheme, 2006

(2)The Member-Secretary may also exercise such administrative and financial powers in addition to those specified in sub-clause (1) above, as may be delegated to him, from time to time, by the Board.