Madhya Pradesh High Court
Motiram Kushwah vs Harprasad on 14 September, 2019
Author: Sanjay Yadav
Bench: Sanjay Yadav
THE HIGH COURT OF MADHYA PRADESH _____. No. ________ NATIONAL LOK ADALAT BEFORE:
Hon'ble Shri Justice Sanjay Yadav & Shri R.D. Jain, Senior Advocate Gwalior, 14/09/2019 As there is no possibility of settlement in Lok Adalat; therefore, let the following matters be posted before Regular Bench:WP.6414/2016 MP.4609/2018 MP.570/2017 MP.4687/2018 MP.1130/2018 MP.4734/2018 MP.1339/2018 MP.5101/2018 MP.1971/2018 MP.5134/2018 MP.1972/2018 MP.5246/2018 MP.1973/2018 MP.6018/2018 MP.1978/2018 MP.1447/2019 MP.2016/2018 MP.1557/2019 MP.2537/2018 MP.1656/2019 MP.4018.2018 MP.1965/2019 MP.4261/2018 MP.2531/2019 MP.4586/2018 MP.2846/2019
(Sanjay Yadav) (R.D. Jain) pd Member Member PAWAN DHARKAR 2019.09.20 14:11:45 +05'30'