Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Nagaland - Section

Section 50 in Nagaland Excise Rules

50. Possession and sale of spirituous, medicinal and other preparations.

- Any person may possess or sell medicinal or toilet or other preparations containing India-made spirit without any excise restriction.
(H)Compounding, blending, reduction and bottling foreign liquor other than wines and fermented liquors