Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 108] [Entire Act] State of Jharkhand - Subsection Section 108(iii) in Bihar Education Code, 1961 (iii)to sanction the transfer of pupils from Middle or Primary schools within their jurisdictions to other schools of similar status without prejudice to their right to compete for scholarships within the next two years;
