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[Cites 0, Cited by 7] [Entire Act]

State of Telangana - Section

Section 12 in Telangana Educational Institutions (Regulation of Admission and Prohibition of Capitation Fee) Act, 1983

12. Act to overrule other laws.

- The provisions of this Act shall have effect notwithstanding anything inconsistent therewith contained in any other law for the time being in force.