Himachal Pradesh High Court
Dr. Sanjay Guleria & Others vs . Rajeev Sharma & on 24 March, 2023
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Dr. Sanjay Guleria & others vs. Rajeev Sharma & others .
COPC No. 41 of 2023 24.03.2023 Present: Mr.Rajnish Maniktala, Senior Advocate, alongwith Mr.Naresh Verma, Advocate, for the petitioners.
Mr.Rajesh Mandhotra, Additional Advocate General, for the respondents.
Notice. Mr. Rajesh Mandhotra, learned Additional Advocate General, appears, waives and accepts service of notice on behalf of the respondents and seeks time to file response/compliance affidavit. Be filed, as prayed, within four weeks.
List for consideration on 10.05.2023.
(Vivek Singh Thakur) Judge March 24, 2023 (Purohit) ::: Downloaded on - 24/03/2023 20:38:24 :::CIS