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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of West Bengal - Subsection

Section 8(4) in New Town Kolkata Planning Area (Building) Rules, 2014

(4)Notwithstanding the provisions of these rules, in case of any building which is intended to be erected at the corners of two streets, the New Town Kolkata Development Authority and/or the Sanctioning Authority may, place special conditions concerning exit or entry from any street with recommendation from the Building Committee.
(E)Requirements of a passage-