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State of Madhya Pradesh - Section

Section 35 in Madhya Pradesh Electricity Supply Code, 2013

35. Notwithstanding that the ............ Discom may not have taken advantage of some previous breach, defaults or event of like nature on the part of the Consumer, it shall be lawful for the ............ Discom to enforce the terms and conditions of these presents in the event of a subsequent breach, default or event of like nature.