Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 246(2)] [Section 246] [Entire Act]

State of Bihar - Subsection

Section 246(2)(ii) in The Bihar Motor Vehicles Rules, 1992

(ii)Injury Certificate or post-mortem report in case of death: