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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Tamilnadu - Subsection

Section 28(1)(a) in Gudalur Janmam Estates (Abolition and Conversion into Ryotwari) Rules, 1974

(a)by delivering or tendering the notice or order to the person concerned or his counsel or authorised agent or an adult member of his family; or