Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 37 in The Gujarat Ayurved University Act, 2021 37. Qualifications for enrolment of students of University. No student shall be enrolled as a student of the University unless he possesses such qualifications as may be prescribed by the regulations.
