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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(n) in West Bengal Societies Registration Act, 1961

(n)"votes of three-fourths of the members" means the votes given by at least three-fourths of members of a society, present at a general meeting of the society convened according to its regulations and the members voting at such meeting by proxy, where voting by proxy is allowed under the regulations.