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State of Madhya Pradesh - Section

Section 25 in The M.P. Prakoshtha Swamitva Rules, 1976

25. Removal of managers. - At any regular or special meeting duly called any one or more of the managers may be removed with or without cause by a majority of the apartment owners and a successor may then and there be elected to fill the vacancy thus created. Any Manager whose removal has been proposed by the owners shall be given an opportunity to be heard at the meeting.