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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(2)(f) in Tamil Nadu Hair Dressers Social Security and Welfare Scheme, 2006

(f)submit annual report to the Government on the working of the Scheme as laid down under sub-section (5) of section 8 of the Act;