Karnataka High Court
Shri M Muthuraj vs Late Basamma on 6 December, 2023
-1-
NC: 2023:KHC:44102
RSA No. 1474 of 2016
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 6TH DAY OF DECEMBER, 2023
BEFORE
THE HON'BLE MR JUSTICE SACHIN SHANKAR MAGADUM
REGULAR SECOND APPEAL NO. 1474 OF 2016 (PAR)
BETWEEN:
SHRI. M. MUTHURAJ,
S/O LATE MAHESHWARAPPA,
AGED ABOUT 39 YEARS,
C/O PAKKIRALLARA SHIVANNA,
DRIVER, R/O BAHADDURGHATTA,
BHARAMASAGARA HOBLI,
CHITRADURGA TALUK AND DIST. - 577 518.
...APPELLANT
(BY SRI. SHIVASHANKAR S.K, ADVOCATE)
AND:
LATE BASAMMA,
W/O LATE MAHESHWARAPPA,
NOW DEAD BY LRS
Digitally signed
by GAYATHRI P
G
Location: High SMT. RENUKAMMA,
Court of
Karnataka W/O LATE CHANNABASAPPA,
AGED ABOUT 48 YEARS,
R/O NEAR JMIT COLLEGE,
TARALUBALUNAGAR,
URBAN DEVELOPMENT AUTHORITY,
BEHIND BASAVANNA TEMPLE,
CHITRADURGA - 577 518.
...RESPONDENT
(BY SRI. S.Y. KUMBAR, ADVOCATE;
R1 SERVED AND UNREPRESENTED)
-2-
NC: 2023:KHC:44102
RSA No. 1474 of 2016
THIS RSA IS FILED UNDER SEC.100 OF CPC., AGAINST
THE JUDGMENT AND DECREE DATED 23.07.2016 PASSED IN
RA.NO.33/2013 ON THE FILE OF THE Ist ADDL. DIST., AND
SESSIONS JUDGE CHITRADURGA, ALLOWING THE APPEAL AND
SETTING ASIDE THE JUDGMENT AND DECREE DATED
16.03.2013 PASSED IN OS.NO.1/2011 ON THE FILE OF THE
PRL.CIVIL JUDGE, (SR.DN.) AND CJM CHITRADURGA.
THIS APPEAL, COMING ON FOR ADMISSIO, THIS DAY,
THE COURT DELIVERED THE FOLLOWING:
JUDGMENT
Learned counsel for the appellant has filed a memo dated 06.12.2023 seeking leave of this Court to withdraw the appeal.
2. The memo is taken on record.
3. In view of the said same, the appeal is dismissed as withdrawn.
Sd/-
JUDGE HDK List No.: 1 Sl No.: 16 CT: BHK