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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of West Bengal - Subsection

Section 25(2)(g) in The West Bengal Marine Fishing Regulation Act, 1993

(g)the form of the application for registration of a vessel under section 9, the particulars which such application shall contain and the fees which shall accompany the application, the form of the certificate of registration and the form of the register referred to in sub-section (3) of section 9 and the manner in which the registration mark referred to in sub-section (5) of section 9 shall be displayed;