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Supreme Court - Daily Orders

Attingal Amateur Athletic Association vs Kerala Sports Council on 13 October, 2023

     ITEM NO.28                           REGISTRAR COURT. 1               SECTION XI-A

                                     S U P R E M E C O U R T O F           I N D I A
                                             RECORD OF PROCEEDINGS


                             BEFORE THE REGISTRAR SH. H. SHASHIDHARA SHETTY

     Petition(s) for Special Leave to Appeal (C)                          No(s).    17945/2022

     ATTINGAL AMATEUR ATHLETIC ASSOCIATION & ORS.                               Petitioner(s)

                                                           VERSUS

     KERALA SPORTS COUNCIL & ORS.                                               Respondent(s)


     Date : 13-10-2023 This petition was called on for hearing today.

     For Petitioner(s)
                                            Mr. Karthik S.d, Adv.
                                            Mr. John Mathew, AOR


     For Respondent(s)
                                            Mr. Vipin Nair, AOR
                                            Mr. Arindam Ghosh, Adv.



                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Respondent No.1 has filed counter affidavit.

Service is complete on respondent No.3 but none has entered appearance.

Respondent Nos.2 and 4 have been deleted vide Hon’ble Judge in Chambers order dated 11.09.2023. Cause title has been amended accordingly.

Registry to process the matter for listing before the Hon’ble Court, as per rules.

Signature Not Verified Digitally signed by PRIYANKA MALIK Date: 2023.10.16 16:06:45 IST Reason:

H. SHASHIDHARA SHETTY Registrar