Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax Rajkot 3 vs Vrundavan Ceramics Pvt. Ltd. on 11 March, 2019
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ITEM NO.14 COURT NO.11 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 5706/2019
(Arising out of impugned final judgment and order dated 10-09-2018
in TA No. 1110/2018 passed by the High Court Of Gujarat At
Ahmedabad)
PR. COMMISSIONER OF INCOME TAX RAJKOT 3 Petitioner(s)
VERSUS
VRUNDAVAN CERAMICS PVT. LTD. Respondent(s)
(FOR ADMISSION and I.R. and IA No.29166/2019-CONDONATION OF DELAY
IN FILING )
WITH
SLP(C) No. 6504/2019 (III)
(FOR ADMISSION and I.R. and IA No.32691/2019-CONDONATION OF DELAY
IN FILING)
Diary No(s). 5692/2019 (III)
(IA No.29783/2019-CONDONATION OF DELAY IN FILING)
SLP(C) No. 6490/2019 (III)
(FOR ADMISSION and I.R. and IA No.34273/2019-CONDONATION OF DELAY
IN FILING)
SLP(C) No. 6512/2019 (III)
(FOR ADMISSION and I.R. and IA No.35852/2019-CONDONATION OF DELAY
IN FILING)
SLP(C) No. 6489/2019 (III)
(FOR ADMISSION and I.R. and IA No.33817/2019-CONDONATION OF DELAY
IN FILING)
SLP(C) No. 6509/2019 (III)
(FOR ADMISSION and I.R. and IA No.33363/2019-CONDONATION OF DELAY
IN FILING)
Diary No(s). 5852/2019 (III)
(FOR ADMISSION and I.R. and IA No.32999/2019-CONDONATION OF DELAY
IN FILING)
Diary No(s). 5729/2019 (III)
(FOR ADMISSION and I.R. and IA No.34199/2019-CONDONATION OF DELAY
IN FILING)
Date : 11-03-2019 These petitions were called on for hearing today.
Signature Not Verified
CORAM :
Digitally signed by
MANISH SETHI
Date: 2019.03.13
17:55:20 IST
Reason: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
HON'BLE MR. JUSTICE HEMANT GUPTA
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For Petitioner(s)
Mr. V. Shekhar, Sr. Adv.
Mr. Deepak Prakash, Adv.
Ms. Priyanka Das, Adv.
Mr. Rupesh Kumar, Adv.
Mr. Zoheb Hossain, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Tag with SLP(C) Diary No. 5913/2019.
SLP(C) Diary No. 5706 & 5692 of 2019 and SLP(C) Diary No. 5729 of 2019 Delay condoned.
Issue notice.
Tag with SLP(C) Diary No. 5913/2019.
(MANISH SETHI) (SAROJ KUMARI GAUR) COURT MASTER (SH) BRANCH OFFICER