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Delhi High Court - Orders

Smt. Padma Devi vs State on 24 January, 2019

Bench: Chief Justice, V. Kameswar Rao

$~2 & 3
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+    CRL.A. 1196/2018 & CRL.M.(BAIL) 1860/2018
     SMT. PADMA DEVI                           ..... Appellant
                     Through: None

                       versus

     STATE                                           ..... Respondent
                       Through: Ms. Kusum Dhalla, APP
                       Mr. Sameer Chandra, Adv. for the complainant

+    CRL.A. 1238/2018 & CRL.M.(BAIL) 1931/2018
     SANDEEP KUMAR                                 ..... Appellant
                     Through: None
                     versus
     THE STATE ( GOVT OF NCT OF DELHI)             ..... Respondent
                     Through: Ms. Kusum Dhalla, APP
                     Inspector Arunanendra Singh, PS Adarsh Nagar
                     Mr. Sameer Chandra, Adv. for the complainant
     CORAM:
     HON'BLE THE CHIEF JUSTICE
     HON'BLE MR. JUSTICE V. KAMESWAR RAO
                     ORDER

% 24.01.2019 The Hon'ble Division Bench-I (Coram: Hon'ble the Chief Justice and HMJ V.Kameswar Rao) could not assemble today.

List on 15.02.2019.

BY ORDER (COURT MASTER) JANUARY 24, 2019 ns