Delhi High Court - Orders
Smt. Padma Devi vs State on 24 January, 2019
Bench: Chief Justice, V. Kameswar Rao
$~2 & 3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.A. 1196/2018 & CRL.M.(BAIL) 1860/2018
SMT. PADMA DEVI ..... Appellant
Through: None
versus
STATE ..... Respondent
Through: Ms. Kusum Dhalla, APP
Mr. Sameer Chandra, Adv. for the complainant
+ CRL.A. 1238/2018 & CRL.M.(BAIL) 1931/2018
SANDEEP KUMAR ..... Appellant
Through: None
versus
THE STATE ( GOVT OF NCT OF DELHI) ..... Respondent
Through: Ms. Kusum Dhalla, APP
Inspector Arunanendra Singh, PS Adarsh Nagar
Mr. Sameer Chandra, Adv. for the complainant
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 24.01.2019 The Hon'ble Division Bench-I (Coram: Hon'ble the Chief Justice and HMJ V.Kameswar Rao) could not assemble today.
List on 15.02.2019.
BY ORDER (COURT MASTER) JANUARY 24, 2019 ns