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[Cites 0, Cited by 0] [Section 10] [Entire Act]

NCT Delhi - Subsection

Section 10(3) in The Delhi Agricultural Produce Marketing (Election) Rules, 2000

(3)No person shall at any election, vote in the same constituency more than once, notwithstanding that his name may have been entered in the list of election for the constituency more than once; and if he does so, all his votes in that constituency shall be void.