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Madhya Pradesh High Court

Principal Secretary State Of M.P. vs Director Narmada Valley Department ... on 6 February, 2017

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W. P. No. 7547, 7553, 7709, 7885, 7887, 7888, 8145, 8146, 8632, 8633, 8711, 8754, 14036, 14038 and 14040 of 2013, 536, 665, 667, 1025, 1110, 1222, 1224, 1557, 1559, 2544, 2545, 2546, 2589, 2591, 2592, 2593, 2627, 2628, 2726, 2727, 2728, 2732, 2733, 2860, 2862, 2864, 2868, 2870, 3063, 3134, 3139, 3339, 3340, 3341, 3342, 3343, 3430, 3433, 3584, 3869, 3928, 3929, 3931, 4307, 4308, 4377, 4383, 4421, 4565, 4930, 4328, 6366, 6368, 6370, 6429, 6430, 6431, 6434, 6387, 6492, 6719, 6763, 7309, 7311, 7318, 7371, 7373, 7474, 7672, 7755, 7949 and 7950 of 2014, 301, 302, 1164, 1336 and 1422 of 2016 06/02/2017 Parties through their counsel. Ms. Ishita Agrawal, learned counsel submits that similar matters are listed before the Hon'ble Supreme Court on 8/2/2017 and she prays for adjournment.

Adjourned.

List on 28/02/2017.

(S. C. SHARMA) JUDGE KR