Section 6 in The West Bengal Primary Education Act, 1973
6. Publication of names of members of the Board.
- The name of every person [elected, nominated or appointed] [Words substituted for the words 'elected or nominated' by W.B. Act 19 of 1994.] under section 4 or appointed under section 5 as a member of the Board shall be published by the State Government in the Official Gazette as soon as may be after the election, nomination or appointment, as the case may be.
