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Gauhati High Court

Mamata Chakraborty vs The State Of Assam And 5 Ors on 12 February, 2020

Author: N. Kotiswar Singh

Bench: N. Kotiswar Singh

                                                                  Page No.# 1/2

GAHC010043372017




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : WP(C) 6218/2017


             1:MAMATA CHAKRABORTY
             W/O- SRI JYOTISH CHAKRABORTY,
             HEAD MISTRESS OF SVB BIDYA MANDIR ME SCHOOL,
             P.O- SILCHAR- 788001,
             R/O- LANE NO.1, LINK ROAD,
             SILCHAR, P.O AND P.S- SILCHAR,
             DIST- CACHAR, ASSAM

             VERSUS

             1:THE STATE OF ASSAM AND 5 ORS
             REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM,
             EDUCATIONELEMENTARY DEPTT., ASSAM CIVIL SECRETARIAT, DISPUR,
             GHY- 06, ASSAM

Advocate for the Petitioner   : MR. S CHOUDHURY

Advocate for the Respondent :




                                    BEFORE
                     HON'BLE MR. JUSTICE N. KOTISWAR SINGH

                                         ORDER

12.02.2020 None appears for the petitioner.

Another opportunity is granted for appearance.

Page No.# 2/2 List on 16.03.2020.

Sd/- N. Kotiswar Singh JUDGE Comparing Assistant