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[Cites 0, Cited by 0] [Section 57(3)] [Section 57] [Entire Act]

State of Odisha - Subsection

Section 57(3)(iv) in The Orissa Electricity Reform Act, 1995

(iv)The Schedule to the Indian Electricity Act, 1910 shall be applicable only with reference to the provisions in this Act in which the applications of the Schedule is specified and not otherwise.