Madhya Pradesh High Court
M/S Deepchand Laxman Prasad vs Raman Malik on 20 February, 2017
CONC-1032-2009 (M/S DEEPCHAND LAXIVIAN PRASAD Vs RABIAN IMALIK) 20-02-2017
For the reasons stated in W.P. No.8557/2009, present Contempt is disposed of, copy whereof has been placed on record.
(S.K. SETH) JUDGE irfan