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Madhya Pradesh High Court

M/S Deepchand Laxman Prasad vs Raman Malik on 20 February, 2017

CONC-1032-2009

(M/S DEEPCHAND LAXIVIAN PRASAD Vs RABIAN IMALIK)

20-02-2017

For the reasons stated in W.P. No.8557/2009, present Contempt is disposed of, copy whereof has been placed on record.

(S.K. SETH) JUDGE irfan