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State of Odisha - Section

Section 15 in Madhu Babu Pension Yojana Rules, 2008

15. Photo Identity Card.

- The B.D.O. shall prepare a Photo-Identity Card in the following Form (MBPY-V) for each of the pensioners duly filled in and laminated.Name of the Gram Panchayat/U.L.B.:Serial No. allotted :
(a) Category of Madhu Babu Pension : OAP/WP/CLP/DP/WP-AIDS/ DP -AIDS  
(b) Name :...................  
(c) Address :.................  
  Village :...............  
  P.O. :................  
  G.P. :................ Photo copy of Pensioner With signature & Sealof B.D.O. over lapping the Identity Card itself
  Ward No. :...............
  P.S. :.........................
  P.I.N. :..............  
  Age :....................  
  Payment started from :................  
Signature of the Pensioner Signature & Seal of B.D.O.