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[Cites 0, Cited by 0] [Section 31A(6)] [Section 31A] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 31A(6)(c) in Securities and Exchange Board of India (Listing Obligations and Disclosure Requirements) Regulations, 2015

(c)in case of death of a promoter/person belonging to the promoter group, such person shall automatically cease to be included as a promoter/person belonging to the promoter group.