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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Chattisgarh - Subsection

Section 24(2)(b) in The Chhattisgarh Value Added Tax Act, 2005

(b)holds a degree in law or commerce or the degree of Bachelor of Arts with Economics as one of his subject conferred by any Indian University incorporated by any law for the time being in force or by any other university as the State Government may, from time to time, by notification, specify; or