Himachal Pradesh High Court
M/S Generic Engineering Construction & ... vs . State Of H. P. & Ors. on 13 June, 2023
Bench: Tarlok Singh Chauhan, Satyen Vaidya
M/s Generic Engineering Construction & Project Ltd.
vs. State of H. P. & Ors.
CWP No. 143 of 2023 .
13.06.2023 Present: Ms. Shreya Chauhan and Mr. Lovneesh Thakur, Advocates, for the petitioner.
Mr. Anup Rattan, A.G. with Mr. I. N. Mehta, Mr. Y. W. Chauhan, Sr. Addl. A.Gs., Mr. Ramakant Sharma, Ms. Sharmila Patial, Addl. A.Gs. and Mr. Rajat Chauhan, Law Officer, for respondent-State.
Mr. Shivank Singh Panta, Advocate, for respondents No. 2 and 3.
Mr. Shivank Singh Panta, Advocate, prays for and is granted two weeks' time to file reply on behalf of respondents No. 2 and 3.
List on 27.06.2023.
(Tarlok Singh Chauhan) Judge (Satyen Vaidya) Judge 13th June, 2023 (sanjeev) ::: Downloaded on - 13/06/2023 20:32:19 :::CIS