Section 2(15)(iv) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

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State of Goa - Subsection

Section 2(15)(iv) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(iv)In taking the decision for sanctioning any text-book or extending sanction for any such book or for revision of such book, the Board may inter-alia impose conditions as regard all or any of the following matters, namely:-

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State of Goa - Subsection

Section 2(15)(iv) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975