Delhi High Court - Orders
Sharp Business Systems (India) Private ... vs Union Of India & Ors on 10 December, 2021
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6716/2021
SHARP BUSINESS SYSTEMS (INDIA)
PRIVATE LIMITED ..... Petitioner
Through Mr. Vishal Kumar, Advocate.
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr. Harpreet Singh, Senior Standing
Counsel with Ms. Suhani Mathur, Advocate for R-
2.
ORDER
% 10.12.2021 The Hon'ble Division Bench (Coram: Hon'ble the Chief Justice and Hon'ble Ms. Justice Jyoti Singh) could not assemble today.
List on 16.03.2022.
By Order (COURT MASTER) DECEMBER 10, 2021 rk Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:13.12.2021 13:10:38