Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 31] [Entire Act] Union of India - Section Section 1A in The Powers-Of-Attorney Act, 1882 1A. Definition.— In this Act, “Power-of-Attorney” includes any instruments empowering a specified person to act for and in the name of the person executing it.
