Himachal Pradesh High Court
Narotam Ram (Deceased) & Ors. vs . Dillu & on 31 May, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Narotam Ram (deceased) & Ors. vs. Dillu & Ors.
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RSA No. 117 of 2023 31.05.2023 Present: Mr. Lalit Kumar Sharma, Advocate, for the appellants.
RSA No. 117 of 2023 Notice be issued to the respondents returnable within six weeks, on taking steps within one week.
r CMP No. 6671 of 2023 Notice in the aforesaid terms.
In the meanwhile, parties are directed to maintain status quo, qua nature and possession of the suit land, till next date of hearing.
( Sushil Kukreja ) Judge May 31, 2023 (subhash) ::: Downloaded on - 31/05/2023 20:33:39 :::CIS