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Himachal Pradesh High Court

Narotam Ram (Deceased) & Ors. vs . Dillu & on 31 May, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

Narotam Ram (deceased) & Ors. vs. Dillu & Ors.

.

RSA No. 117 of 2023 31.05.2023 Present: Mr. Lalit Kumar Sharma, Advocate, for the appellants.

RSA No. 117 of 2023 Notice be issued to the respondents returnable within six weeks, on taking steps within one week.

r CMP No. 6671 of 2023 Notice in the aforesaid terms.

In the meanwhile, parties are directed to maintain status quo, qua nature and possession of the suit land, till next date of hearing.

( Sushil Kukreja ) Judge May 31, 2023 (subhash) ::: Downloaded on - 31/05/2023 20:33:39 :::CIS