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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Himachal Pradesh - Subsection

Section 7(9) in Himachal Pradesh Specified Essential Commodities (Regulation of Distribution) Order, 2019

(9)A fair price shop holder shall be entitled to obtain supplies of specified essential commodities from the authorized wholesaler on the basis of authorized documents issued to him by the Controller or any other official not below the rank of Inspector, Food, Civil Supplies & Consumer Affairs.