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State of Maharashtra - Section

Section 10 in The Maharashtra Council of Indian Medicine (Election) Rules, 1967

10. Printing of voting papers.

- The Returning Officer shall arrange for the printing of voting papers in Form 'C' with the names of the contesting candidates entered therein in alphabetical order, the alphabetical order being settled according to Devnagari alphabets. The particulars on the voting paper and the directions on the back of the outer foil of the voting paper shall be printed in Marathi, Hindi (in Devnagari script) and English.