Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of West Bengal - Subsection

Section 21(1)(i) in The West Bengal Clinical Establishments (Registration, Regulation and Transparency) Act, 2017

(i)a prohibition on the use of the process or treatment for the purposes of the service delivery by the clinical establishment;