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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Madhya Pradesh - Subsection

Section 12(1)(c) in The M.P. Public Trusts Rules, 1962

(c)require the manager or working trustee or any such person to give the auditor such information as may be necessary for the aforesaid purpose;