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[Cites 0, Cited by 0] [Section 339(2)] [Section 339] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 339(2)(h) in Arunachal Pradesh Municipal Act, 2007

(h)Storage buildings, that is to say any building or part thereof used primarily for the storage or sheltering of goods, wares or merchandise as in warehouse and such building shall include cold storages, freight depots, transit sheds, store houses, public garages, hangars, truck terminals, grain elevators, barns and stables,