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State of Andhra Pradesh - Section

Section 5 in Andhra Pradesh Transfer of Rights To Certain Specified Categories of Occupants of Unassigned Government Lands Policy, 2008

5. Accordingly, the Chief Commissioner of Land Administration, A.P., Hyderabad in his letters ninth to eleventh read above has submitted draft Policy for Transfer of Rights to certain specified categories of occupants of Unassigned Government Lands, for orders of Government.